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State of Rajasthan - Section

Section 1 in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Regulations, 2003

1. Short title, extent and commencement.

(1)These regulations may be called the RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Regulations, 2003.
(2)They shall come into force on the date of their publication in the Official Gazette.