Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26A] [Entire Act] State of Maharashtra - Subsection Section 26A(3) in Maharashtra Homoeopathic Practitioners' Act, 1960 (3)The Registrar shall, upon receipt of the application, make such enquiry as he may deem fit, and renew the certificate.
