Section 11(3) in The ASSAM PRIVATE PLACEMENT AGENCIES FOR RECRUITMENT OF WORKERS (REGULATION) ACT, 2019

[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(3) in The ASSAM PRIVATE PLACEMENT AGENCIES FOR RECRUITMENT OF WORKERS (REGULATION) ACT, 2019

(3)No court shall take cognizance of any offence punishable under this Act except on a complaint -

(i)made by the Controlling Authority appointed under this Act, or

(ii)made by an Inspector appointed under this Act;