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Union of India - Section

Section 52 in The Information Technology Act, 2000

52. Salary, allowances and other terms and conditions of service of Chairperson and Members. -

The salary and allowances payable to, and the other terms and conditions of service including pension, gratuity and other retirement benefits of, the Chairperson or a Member of the Cyber Appellate Tribunal shall be such as may be prescribed.Provided that neither the salary and allowances nor the other terms and conditions of service of the Presiding Officers shall be varied to his disadvantage after appointment."