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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of West Bengal - Subsection

Section 46(1)(c) in The West Bengal Panchayat Act, 1957

(c)the maintenance and control of dafadars and chowkidars within its jurisdiction and securing the due performance by the dafadars and chowkidars of the duties imposed on them under this Act; [* *] [Word 'and' omitted by W.B. Act 27 of 1965.]