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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1)(k) in The Maharashtra Prevention of Cruelty to Animals (Conduct of Bullock Cart Race) Rules, 2017

(k)The organizer shall ensure that, no performance enhancement drugs, alcohol, irritants, etc. are administered to the bulls or bullocks in any form before or during the event;