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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(2) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(2)[Where a teacher or Head has attained the age of superannuation in the middle of either of the two academic terms and the Management desires to grant him re-employment beyond the age of superannuation, such teacher or Head] [This portion was substituted for the portion beginning with the words 'A teacher' and ending with the figures and words '58 years' by Notification No. PST/1083/194/SE-3-Cell, dated 20.12.1984.] may be granted such re-employment till the end of the particular term only, subject to the condition that he is physically and mentally fit for continuance in service.