Delhi High Court - Orders
Sonu@Matka vs State Of Nct Of Delhi & Anr on 16 February, 2026
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 3762/2025
SONU@MATKA .....Petitioner
Through: Mr. Rajeev Chetri, Advocate.
versus
STATE OF NCT OF DELHI & ANR. .....Respondents
Through: Ms. Rupali Bandhopadhya, ASC for
the State.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 16.02.2026
No time left.
Re-notify on 26th February 2026.
ANUP JAIRAM BHAMBHANI, J FEBRUARY 16, 2026 hb This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/02/2026 at 20:34:09