Calcutta High Court
Damodar Valley Corporation vs Bla Projects Private Limited on 12 February, 2025
Author: Soumen Sen
Bench: Soumen Sen
OCD-9
ORDER SHEET
AO-COM/1/2025
WITH
AP-COM/231/2024
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
(COMMERCIAL DIVISION)
DAMODAR VALLEY CORPORATION
VERSUS
BLA PROJECTS PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
AND
The Hon'ble JUSTICE PARTHA SARATHI SEN
Date : 12th February, 2025.
Appearance:
Mr. Jayanta Mitra, Sr. Adv.
Mr. Kanishk Kejriwal, Adv.
Mr. Amit Meharia, Adv.
Mr. Paromita Banerjee, Adv.
Mr. Sayan Dey, Adv.
...for the appellant
Mr. Suman Kumar Dutt, Sr. Adv.
Mr. Sakabda Roy, Adv.
Mr. Debdeep Sinha, Adv.
...for the respondent
1. The appellant has filed the paper-books. However, it is submitted on behalf of the respondent that all papers have not been included and in course of hearing, a bunch of documents have been handed over to Mr. Kanishk Kejriwal, Advocate appearing on behalf of the appellant for verification.
2. In the event the documents disclosed in course of hearing have been inadvertently left out, the appellant shall file a 2 supplementary paper-book disclosing such documents with a proper index within a fortnight from date.
3. The matter stands adjourned for a fortnight.
4. The parties are directed to file their written notes in the meantime.
(SOUMEN SEN, J.) (PARTHA SARATHI SEN, J.) bp/R.Bhar