Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 150 in The Companies (Amendment) Act, 2000

150. Amendment of section 305.- In section 305 of the principal Act, in sub- section 1,-(a) the words" managing agent, secretaries and treasurers," at both the places where they occur shall be omitted.

(b)for the words" five hundred rupees", the words" five thousand rupees" shall be substituted.