Supreme Court - Daily Orders
Md. Aslam vs The State Of Bihar on 31 October, 2014
ITEM NO.15 REGISTRAR COURT. 1 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Criminal Appeal No(s). 1380/2012
MD. ASLAM Appellant(s)
VERSUS
STATE OF BIHAR Respondent(s)
(with office report)
Date : 31/10/2014 This appeal was called on for hearing today.
For Appellant(s)
Jail Petition,Adv.
Mr Kamal Kant Tripathi, Adv.
Mr S.M.Tripathi, Adv.
For Respondent(s)
Ms Shubhra Rai, Adv.
Mr. Gopal Singh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Despite time granted by the Registrar's Court on 17.9.2014 additional documents have not been filed.
Registry to process for listing before the Hon'ble Court as per rules.
(PANKAJ BHANDARI) Signature Not Verified Registrar Digitally signed by Hema Joshi Date: 2014.11.03 17:13:04 IST Reason: