Allahabad High Court
Sanjay Kumar Singh vs U.P.P.S.C. & Another on 29 July, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 29 Case :- WRIT -- A No. -- 41075 of 1998 Petitioner :- Sanjay Kumar Singh Respondent :- U.P.P.S.C. 8: Another Petitioner Counsel :- M.P. Singh,R.A. Verma Respondent Counsel :- S.C. Hon'ble Sunil Ambwani J.
Hon'ble Kashi Nath PandeV.J. The list has been revised.
No one appears for the petitioner. Learned Standing Counsel appears for the State respondents. The writ petition is dismissed for want of prosecution. Order Date :- 29.7.2010 A. Verma