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Union of India - Section

Section 2 in The Glanders and Farcy Act, 1899

2. Definition of "diseased".-

(1)In this Act, unless there is anything repugnant in the subject or context, "diseased" means affected with glanders or farcy or any other dangerous epidemic disease among horses which the State Government may, by notification in the Official Gazette, specify in this behalf.
(2)The provisions of this Act relating to horses shall apply also to 6[camels], asses and mules.