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[Cites 0, Cited by 0] [Section 322] [Entire Act]

State of Odisha - Subsection

Section 322(a) in The Orissa Municipal Corporation Act, 2003

(a)have such water-closet divided off from any part of building or place used or intended to be used for human habitation or in which any person may be, or may be intended to be, employed in any manufacture, trade or business by such means as the Commissioner shall deem sufficient;