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State of Nagaland - Section

Section 19 in The Nagaland University Act, 1989

19. Authorities of the University.

- The following shall be the authorities of the University :
(1)The Court;
(2)The Executive Council;
(3)The Academic Council;
(4)The Planning Board ;
(5)The Boards of Schools ;
(6)The Finance Committee ; and
(7)such other authorities as may be declared by the Statutes to be the authorities of the University.