Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1094] [Entire Act] Union of India - Section Section 34 in The Companies Act, 1956 (34)"previous companies law" means any of the laws specified in clause (ii) of sub-section (1) of section 3;
