Section 7(2) in The Castor Seeds (Grading and Marking) Rules, 2011
(2)In addition to the grade designation mark, following particulars shall be clearly and indelibly marked on each package, namely :-(a)Name and address of the packer;(b)Place of packing;(c)Date of packing;(d)Variety or trade name; (optional)(e)Crop year; (optional)(f)Grade;(g)Net weight;(h)Maximum retail Price (inclusive of all taxes);(i)Best Before _________ Month ________ Year;(j)Any other particulars as may be specified by the Agricultural Marketing Adviser from time to time.
