Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Odisha - Subsection Section 87(3) in The Orissa Cinemas (Regulation) Rules, 1964 (3)The [Electrical Inspector] [Substituted vide Orissa Gazette Extraordinary No. 374/27.3.1971.] may, for reasons to be recorded in writing, withdraw the certificate granted by him.
