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[Cites 0, Cited by 0] [Section 82(3)] [Section 82] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82(3)(i) in The M.P. Bhumi Vikas Rules, 1984

(i)Arrangement of Exit. - Exits shall be so located that the travel distance on the floor shall not exceed 22.5 metres for residential, educational, institutional and hazardous occupancies and 30 metres for assembly, business, mercantile, industrial and storage occupancies. Whenever more than one exit is required for a floor of a building, exits shall be placed as remote from each other as possible. All the exits shall be accessible from the entire floor area at all floor levels.