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Union of India - Section

Section 6B in The Insecticides Rules, 1971

6B. [ Addition, deletion or alteration on the Certificate of Registration including labels and leaflets. [ Inserted by G.S.R. 371(E), dated 20.5.1999 (w.e.f. 20.5.1999).]

- A fee of rupees one hundred shall be paid in the form of demand draft drawn on the State Bank of India, Faridabad, in favour of the Accounts Officer, Directorate of Plant Protection,Quarantine and Storage, Faridabad, Haryana on each occasion for each Certificate of Registration for addition, deletion, alteration on the Certificate of Registration including labels and leaflets.]