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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(c) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(c)Motor Mechanics. - The probationers shall be trained in the mechanics of petrol and diesel engines; four stroke and two stroke engines; fuel system, ignition system; lubrication system; transmission system; cooling system; fault detection and daily checks and also in driving motor vehicles.