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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(1)(iii) in The M.P. Vanijyik Kar Niyam, 1995

(iii)the goods manufactured out of raw material shall be sold by the dealer manufacturing them, in the Sate of Madhya Pradesh or in the course of inter-State trade or commerce or in the course of export out of the territory of India;