Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(1)(e) in The Bonded Labour System (Abolition) Ordinance, 1975 (e)one director having special knowledge or practical experience in respect of agriculture and rural economics to be nominated by the State Government;