Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] Union of India - Subsection Section 98(vi) in Environment (Protection) Rules, 1986 (vi)As specified in the Noise Pollution (Regulation and Control) Rules, 2000 in the areas falling directly under Airport Noise Zone.
