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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(3)(a) in The Bihar School Examination Board Act, 1952

(a)shall prepare lists of persons suitable for appointment as paper-setters, moderators, examiners, tabulators, supervisors and invigilators for examinations and shall make appointment as such;