Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Uttar Pradesh - Subsection Section 16(2) in Regulations For The Disbursement of Loans Under The Low Income Group Housing Scheme, 1968 (2)Applications having no house of their own but desirous of building a house on a plot of land developed, lease out or sold to them by the Parishad.
