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Supreme Court - Daily Orders

Arun Kumar Srivastava vs The State Of Uttar Pradesh on 19 July, 2016

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.16                                 COURT NO.5                      SECTION XI

                                      S U P R E M E C O U R T O F        I N D I A
                                              RECORD OF PROCEEDINGS


     Petition(s) for Special Leave to Appeal (C)                        No(s).     2674/2016

     (Arising out of impugned final judgment and order dated 18/11/2015
     in CMWP No. 1750/2015 passed by the High Court of Judicature at
     Allahabad, Lucknow Bench)

     ARUN KUMAR SRIVASTAVA                                                       Petitioner(s)

                                                        VERSUS
     STATE OF U.P. AND                  ORS                              Respondent(s)
     (With appln. (s)                   for exemption from filing O.T. and interim stay
     and permission to                  place addl. documents on record and permission to
     submit additional                  document(s))
     Date : 19/07/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)                     Mr. Pradeep Kant,Sr. Adv.
                                           Mr. Tanmaya Agarwal,Adv.
                                           Mr. Divyanshu Sahay,Adv.

     For Respondent(s)

                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Application for permission to file additional documents is allowed.

Leave granted.

There shall be interim stay of Letter No. 752/Vi.&Ya.(1)/ dated 13.01.2016 issued by the Electrical and Mechanical (Unit), Pension Cell Ground Floor, Shakti Bhawan Vistar, 14, Ashok Marg, Lucknow-226001 regarding deposit of Rs.11,75,260/- (Rupees Eleven Lakh Seventy Five Thousand Two Hundred Sixty Signature Not Verified Digitally signed by Only).

SAPNA BISHT Date: 2016.07.23 11:50:10 IST Reason:
                          (SAPNA BISHT)                                 (RAJINDER KAUR)
                             SR.P.A.                                     COURT MASTER