Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(r) in Gujarat Rural Debtors' Relief Act, 1976 (r)"village" shall have the meaning assigned to it in the Bombay Land Revenue Code, 1879 (Bom. V of 1879), in force in the State of Gujarat.
