Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Tamilnadu - Subsection Section 19(2) in The Tamil Nadu Bhoodan Yagna Act, 1958 (2)Tire State Board may take such steps for the management of the lands vested in it as it thinks fit until they are disposed of under this Act.
