Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Section 145A] [Entire Act] Union of India - Subsection Section 145A(a) in The Income Tax Act, 1961 (a)"public financial institution" shall have the meaning assigned to it in clause (72) of section 2 of the Companies Act, 2013;