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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(5) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

(5)Other additional criteria/parameters to be complied by the manufacturers/dealers/vendors of Animal feed/Animal feed ingredients as may be prescribed.