Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 19 in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013 19. [ [Substituted by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).] The academic staff of the Institute shall be the Director, Professor, Associate Professor, Assistant Professor, and such other academic posts as may be decided by the Executive Council.
