Supreme Court - Daily Orders
Director Of Income Tax-Ii vs M/S Ohm Ltd. on 4 April, 2014
ÐITEM NO.203 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).22825/2013
(From the judgement and order dated 06/12/2012 in WPC No.6830/2011 of
The HIGH COURT OF DELHI AT N. DELHI)
DIRECTOR OF INCOM TAX-II Petitioner(s)
VERSUS
M/S OHM LTD. Respondent(s)
(With prayer for interim relief and office report)
(For final disposal)
Date: 04/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. R.P. Bhatt,Sr.Adv.
Mr. Rupesh Kumar,Adv.
Mr. D.L. Chidananda,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s) Mr. Salil Kapoor,Adv.
Mr. Vikas Jain,Adv.
Mr. Varun Gupta,Adv.
Mr. Sanat Kapoor,Adv.
Mr. Kamal Mohan Gupta,Adv.(Not present)
UPON hearing counsel the Court made the following
O R D E R
Leave granted.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar