Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 49A in The Wild Life (Protection) (Orissa) Rules, 1974 49A. [ [Inserted by Forest Department Notification No. 17636 dated 20.8.1983, See O.G.E. No. 1105/83, Dated the 19/20.8.1983.] If any question arises regarding the interpretation of these rules, the same shall be referred to the Government for decision.]
