Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act] State of Goa - Subsection Section 64(1)(e) in The Goa Panchayat Raj Act, 1994 (e)recommend or not, the sanction of any kind of leave to all the officers and employees of the Panchayat including the Gram Sevak;