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Delhi High Court - Orders

Cbi vs V K Bhutiani & Ors on 22 March, 2022

Author: Talwant Singh

Bench: Talwant Singh

                      $~52
                      *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +         CRL.L.P. 577/2016
                                CBI                                                 ..... Petitioner
                                                   Through:      Mr. Prasanta Varma, SPP with Mr.
                                                                 Amrit Singh Khalsa and Ms. Hiteshi,
                                                                 Advocates.
                                               versus
                                V K BHUTIANI & ORS                ..... Respondents
                                               Through: None.
                                CORAM:
                                HON'BLE MR. JUSTICE TALWANT SINGH
                                         ORDER

% 22.03.2022 CRL.M.A. 5172/2022 & 5178/2022

1. These two applications have been filed by the respondents namely, Mr. Neeraj Jain (CRL.M.A. 5172/2022) and Mr. Praveen Aggrawal (CRL.M.A. 5178/2022) seeking no objection and permission from this Hon'ble Court for renewal of their passports.

2. Issue notice. Learned S.P.P accepts notice.

3. Let reply be filed at least one week before the next date of hearing.

4. List these applications for arguments on 20.04.2022.

TALWANT SINGH, J MARCH 22, 2022 pa Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:MAMTA RANI Signing Date:29.03.2022 17:28