Section 18 in The Anna University of Technology, Chennai Act, 2010
18. Authorities of the University.
- The authorities of the University shall be the following, namely:(1)the Syndicate;(2)the Academic Council;(3)the Finance Committee;(4)the Planning Board;(5)the Boards of Studies;(6)the Faculties; and(7)such other bodies as may be declared by the statutes to be the authorities of the University.
