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State of Rajasthan - Section

Section 50 in The Rajasthan Secondary Education Regulations, 1957

50. In all cases of election other than those specifically provided for, the candidate shall be proposed and seconded. If no more candidate are nominated then there are vacancies to be filled, the Chairman shall be declare those candidates to be elected. If the number of candidates exceeds the number of vacancies, the voters shall state on the on the ballot paper the names of the candidates they desire to vote for up to the limit of the number of vacancies. The Chairman shall then appoint tellers to count the votes and declare the result of the voting forthwith.