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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in Rajasthan Control of Industrial Major Accident Hazards Rules, 1991

(2)[ An occupier of an industrial activity or isolated storage in term of sub-rule 1 of this rule, shall arrange to obtain or develop information in the form of safety data sheet as specified in Schedule 5. The information shall be made accessible to workers upon request for reference] [Substituted by No. G,S.R. 4, dated 16.4.2002 [18.4.2002].].