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[Cites 0, Cited by 0] [Section 277] [Entire Act]

Greater Bengaluru City Corporation -

Section 277(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)A person shall not permit any book which has been taken from a public orcirculating library, and is under his control, to be used by any person whom heknows to be suffering from an infectious disease.