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Union of India - Section

Section 276 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

276. Discharge overseas.

- Where a sailor is serving overseas at the time he becomes entitled to be discharged and he desires to be discharged overseas, his case shall be referred to the Chief of the Naval Staff for orders. The request to be discharged overseas shall be made at least six months before the due date.