Madhya Pradesh High Court
The State Of Madhya Pradesh vs The Company S.S.C. Project Ltd. Byavra ... on 21 October, 2020
Author: Sheel Nagu
Bench: Sheel Nagu
1
The High Court of Madhya Pradesh
MCRC No.35482/2020
(State of M.P. Vs. The Company S.S.C. Project Ltd)
Gwalior dated : 21/10/2020
Shri R.P. Gupta, learned Lawyer for the petitioner/State.
None for the respondent.
This case is heard through Video Conferencing.
Let record of the appellate Court, revisional Court & competent authority be requisitioned.
List the case after receipt of record.
(Sheel Nagu) Judge (suneel) SUNEE Digitally signed by SUNEEL DUBEY DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH L GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=157244b0239a6fd662b DUBEY 29b00a11fc66a5e160f585aa7a92 425f380d476b32818, cn=SUNEEL DUBEY Date: 2020.10.22 18:22:28 -07'00'