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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1) in The State Banks (Repeal and Amendment) Act, 2018

(1)The State Bank of India (Subsidiary Banks) Act, 1959, (38 of 1959) and the State Bank of Hyderabad Act, 1956, (79 of 1956) are hereby repealed.