Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in The Food Corporations Act, 1964

(3)The methods of appointment, the conditions of service and the scales of pay of the officers and other employees of the Corporation shall--
(a)as respects the Secretary, be such as may be prescribed;
(b)as respects the other officers and employees, be such as may be determined by regulations made by the Corporation under this Act.