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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(q) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(q)"Connectivity" means the state of getting connected to the inter-State transmission system by a generating station, including a captive generating plant, a bulk consumer or an inter-State transmission licensee;