Section 230 in Rules of the High Court of Judicature for Rajasthan, 1952
230. Paper book in Execution First Appeal.
- Copies to be included in the paper book of an Execution First Appeal shall be of the following papers, namely:-(a)Memorandum of appeal;(b)Memorandum of objection, if any, to the decree appealed from;(c)judgment under appeal;(d)application or objection disposed of by the judgment under appeal;(e)reply to such application or objection; and(f)reply to such reply, if any.
