Patna High Court - Orders
The Employees Provident Fund O vs M/S Janta Cold Storage Mahnar on 7 April, 2014
Author: Ravi Ranjan
Bench: Ravi Ranjan
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6920 of 2010
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The Employees Provident Fund Organization
.... .... Petitioner
Versus
M/S Janta Cold Storage Mahnar
.... .... Respondents
Appearance :
For the Petitioner : Mr. Prashant Sinha, Advocate
For the Respondents : Mr. Hemendra Pratap Singh, Sr. Advocate
Mr. Ramashray Ray, Advocate
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CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
ORAL ORDER
5 07-04-2014As prayed on behalf of the petitioner, put up this matter after two weeks.
(Dr. Ravi Ranjan, J) Sanjay-II/-