Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 8 in A.P. Farmers Management of Irrigation Systems (Delineation and formation of Water Users Associations) Rules, 2003 8. "Commissioner" means an officer appointed by the Government as Commissioner, Command Area Development Authority.
