Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(i) in The Orissa Forest Act, 1972 (i)"Prescribed" means prescribed by rules made under this Act;(i)[* * *] [Omitted vide O.A.No. 12 of 2002 Notification No. 6282/Legislative O.G.E. No. 660 dated 5.5.2003.]
