Supreme Court - Daily Orders
Commissioner Of Central Excise And ... vs South Eastern Coalfields Ltd. on 11 July, 2023
Bench: B.V. Nagarathna, Prashant Kumar Mishra
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 2372 OF 2021
COMMISSIONER OF CENTRAL EXCISE
AND SERVICE TAX APPELLANT(S)
VERSUS
SOUTH EASTERN COALFIELDS LTD. RESPONDENT(S)
WITH
Diary No. 24419/2022
AND
CIVIL APPEAL NOS.51-53 OF 2022
O R D E R
Learned Additional Solicitor General appearing for the appellant(s) submitted that he has instructions to withdraw these appeals. His submission is placed on record.
The Civil Appeals are dismissed as withdrawn.
………………………………………………………J. [B.V. NAGARATHNA] ……………………………………………………………… [PRASHANT KUMAR MISHRA] NEW DELHI JULY 11, 2023 Signature Not Verified Digitally signed by Neetu Sachdeva Date: 2023.07.12 17:04:36 IST Reason: ITEM NO.50 COURT NO.15 SECTION XVII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 2372/2021 COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Appellant(s) VERSUS SOUTH EASTERN COALFIELDS LTD. Respondent(s) (IA No.77549/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.77547/2021-STAY APPLICATION[FOR FINAL DISPOSAL] ) WITH Diary No(s). 24419/2022 (XVII-A) (IA No. 81048/2023 - APPLICATION FOR PERMISSION IA No. 136539/2022 - CONDONATION OF DELAY IN FILING APPEAL IA No. 136540/2022 - EX-PARTE STAY IA No. 136542/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) C.A. Nos. 51-53/2022 (XVII-A) (FOR ADMISSION and IA No.838/2022-STAY APPLICATION..) Date : 11-07-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA For Appellant(s) Mr. Balbir Singh, A.S.G. Mr. N. Venkatraman, A.S.G. Mr. Mukesh Kumar Maroria, AOR Ms. Praveena Gautam, Adv. Mrs. T.S. Sabarish, Adv. Mr. Apoorv Kurup, Adv.
Mr. P.V. Yogeswaran, Adv. Mr. Rupesh Kumar, Adv.
Mr. Ashok Panigrahi, Adv. Ms. Seema Bengani, Adv. Mr. H.R. Rao, Adv.
Mr. Udai Khanna, Adv.
Ms. B. Sunita Rao, Adv.
Mr. Rupender Sinhmar, Adv. Mr. T.S. Sabarish, Adv. Mr. Hemant Kumar, Adv.
For Respondent(s) Mr. V Sridharan, Sr. Adv.
Ms. Apeksha Mehta, Adv. Ms. Charanya Lakshmikumaran, AOR Ms. Neha Choudhary, Adv. Ms. Umang Motiyani, Adv.
Contd..
- 2 -
Ms. Falguni Gupta, Adv.
Mr. Rameshwar Prasad Goyal, AOR Mr. Tarun Gulati, Sr. Adv. Mr. Tarkeshwar Nath, Adv. Mr. Harshit Singh, Adv. Mr. Lalit Mohan, Adv.
Mr. Rajeev Kumar Agarwal, Adv. Mr. Virat Saharan, Adv.
UPON hearing the counsel the Court made the following O R D E R The Civil Appeals are dismissed as withdrawn in terms of the signed order.
Pending application(s), if any, shall stand disposed of.
(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) (signed order is placed on the file)